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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(6)(iv) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(iv)The assistance under this item shall be not be available to a member who is eligible for medical assistance under any other scheme like Employees State Insurance Scheme.