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[Cites 0, Cited by 1] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(2) in The Punjab State Election Commission Act, 1994

(2)Where more than one election petitions are presented to the Election Tribunal in respect of the same matter, the Presiding Officer of the Election Tribunal may, in his discretion, try them separately or in one or more groups.