Himachal Pradesh High Court
Sanjeev Tomar vs . State Of H.P. & Ors. on 23 April, 2022
Bench: Sabina, Satyen Vaidya
Sanjeev Tomar vs. State of H.P. & Ors.
.
Ex. Pet. No. 25 of 2022.
23.04.2022 Present: Mr. R. L. Chaudhary, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General for the respondents.
Notice. Mr. Anil Jaswal, learned Additional Advocate General waives service of notice on behalf of the respondents and seeks time to file reply.
List again on 17th August, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
23rd April, 2022.
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