Section 20 in The Orissa Cement Control Order, 1973
20. Disposal of stock with dealers at the commencement of the Order.
- Every dealer holding stock of cement at the commencement of this Order shall, subject to the condition that he notifies to the authority empowered to issue permits exercising jurisdiction in the area, the quantity of stock remaining with him immediately prior to the date of commencement of this Order, be entitled to hold such stock but disposal of such stocks as well as any other stock acquired by him after the commencement of this Order, shall be subject to such directions as may be given to him by the authority empowered to grant permits under the Order exercising jurisdiction in the area.
