Delhi High Court - Orders
Dtc vs Baleshwar on 17 March, 2023
$~16.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8058/2010
DTC ..... Petitioner
Through: Mr. Sarfaraz Khan, Advocate.
versus
BALESHWAR ..... Respondent
Through: Ms. Rashmi B. Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 17.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Arguments heard.
Judgment reserved.
Learned counsel for the parties are at liberty to file their brief written synopsis within three days, along with copies of judgments they wish to rely upon.
GAURANG KANTH, J MARCH 17, 2023 N3 Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:23.03.2023 11:27:45