Section 24(2)(g) in The Bihar Ground Water (Regulation and Control of Development and Management) Act, 2006

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(g)the manner in which the specimens of soils or other materials shall be kept and preserved under clause (d) of sub-section (1) of Section 11;

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