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State of Punjab - Section

Section 8 in The Punjab Women and Children Development and Welfare Corporation (General) Rules, 1983

8. Maintenance of accounts.

- [Sections 22 and 32] - The Corporation shall prepare and maintain the accounts in the form and manners specified in appendices I, II, III and IV to these rules.Form 'A'[See Rule 7]CertificateFromThe Managing Director,Punjab Women and Children Development andWelfare Corporation.ToThe Collector,----------------------Dated, Chandigarh the ______________Sir,The sum of Rs.______________ is payable on account of ______________ by _________________, son of______________ resident of____________ who is believed (to be at ____________) to have property consisting of ____________ in your district.