Patna High Court - Orders
Laxshmi Choudhary @ Lakshman Choudhary vs The State Of Bihar on 18 October, 2017
Author: Birendra Kumar
Bench: Birendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.47135 of 2017
Arising Out of PS.Case No. -38 Year- 2017 Thana -BATH District- BHAGALPUR
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Laxshmi Choudhary @ Lakshman Choudhary son of Late Nanku
Choudhary, Resident of Village- Sultanpur, P.S. Bath, District- Bhagalpur.
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner/s : Mr. Manoj Kumar Jha, Adv.
For the Opposite Party/s : Mr. Sri Shailendra Kumar -2, APP.
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CORAM: HONOURABLE MR. JUSTICE BIRENDRA KUMAR
ORAL ORDER
2 18-10-2017Heard learned counsel for the petitioner and learned Additional Public Prosecutor for the State.
The petitioner is apprehending his arrest in a case registered for the offences punishable under Section 461 and 379 of the Indian Penal Code.
The petitioner and some other persons had blocked the road by the motorcycles. Suspicion is that the petitioner and others who are neighbours and had some dispute with the 'informant', as a result of which the petitioner has falsely been implicated in this case.
Considering the aforesaid facts and circumstances of the case, let the petitioner, above named, in the event of his arrest or surrender before the court below Patna High Court Cr.Misc. No.47135 of 2017 (2) dt.18-10-2017 2 within a period of thirty days from the date of receipt of the order, be released on bail on furnishing bail bond of Rs.20,000 (Twenty Thousand) with two sureties of the like amount each to the satisfaction of learned court below where the case is pending in connection with Bath P.S.Case No.38 of 2017, subject to the conditions as laid down under Section 438(2) of the Code of Criminal Procedure as well as condition that the petitioner shall fully cooperate with the investigation/trial of the case, failing which the court below shall be at liberty to cancel the bail bond of the petitioner.
(Birendra Kumar, J) Nitesh/-
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