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[Cites 0, Cited by 0] [Section 22(8)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(8)(f) in Kerala University of Fisheries and Ocean Studies Act, 2010

(f)to propose schemes for the constitution or reconstitution of Departments for teaching, research and extension education based on the proposals received from the Department Governing Council ;