Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 45 in Veer Narmad South Gujarat University Act, 1965 45. Degrees, Diplomas and other Academic distinction. - The Senate may institute and confer such degrees, diplomas and other academic distinction as may be prescribed by the Statutes.
