Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Sikkim - Subsection Section 2(vii) in The Sikkim Anti Drugs Act, 2006 (vii)“licensed dealers” means the traders who have the drug license or the trade license to sell the controlled substances or the holders of trade license to sell the substances mentioned;
