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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(1) in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

(1)The Government may, for maintaining supplies by order, regulate -
(a)the distribution, sale or purchase of any cane in any assigned area;
(b)purchase of cane in any area other than an assigned area; and
(c)the price of cane in assigned area.