Section 2(h) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006
(h)“non-biodegradable material” means the material which cannot be decomposed or degraded by action of micro-organisms, sunlight or other natural actions and includes goods made or manufactured from polyethylene, nylon or other plastic substances such as poly-vinyl-chloride (P.V.C.), poly-propylene and polystyrene, specified in the Schedule to this Act;
