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[Cites 0, Cited by 16] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2A) in The Maharashtra Employees Of Private Schools (Conditions Of Service) Regulations Act, 1977

(2A)Subject to the provisions of sub-sections (3) and (4), Assistant Teacher (Probationary) shall, on completion of the probation period of three years, be deemed to have been appointed and confirmed as a teacher.