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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(3)(ii) in The Bihar Municipal Act, 2007

(ii)the members of the Council of States and members of the State Legislative Council registered as electors within the municipal area and members of State Legislative Council elected from the Local Bodies Constituencies of the municipal area.