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[Cites 0, Cited by 11] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Cantonments Act, 2006

(2)If the Central Government or the General Officer Commanding-in-Chief, the Command, as the case may be, accepts the resignation, such acceptance shall be communicated to the Board, and thereupon the seat of the member resigning shall become vacant.