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State of Odisha - Section

Section 9 in The Orissa Khandasari and Gur Dealers' Licensing Order, 1963

9.

The State Government or the licensing authority may, from time to time, issue any direction to a dealer with regard to purchase, sale or storage for sale of Khandasari or Gur and every such dealer to whom any direction is issued under this Order shall comply with such direction.