Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 417(1)] [Section 417] [Entire Act] NCT Delhi - Subsection Section 417(1)(a) in The Delhi Municipal Corporation Act, 1957 (a)any of the purposes specified in Part I of the Eleventh Schedule;