Allahabad High Court
C/M Jan Jagriti Sansthan And Another vs State Of U.P. And Others on 17 February, 2020
Author: Vivek Varma
Bench: Vivek Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 6 Case :- WRIT - C No. - 17168 of 2011 Petitioner :- C/M Jan Jagriti Sansthan And Another Respondent :- State of U.P. and Others Counsel for Petitioner :- Bijendra Kumar Mishra,R.K. Ojha Counsel for Respondent :- C.S.C.,Shiv Shankar Pd Gupta Hon'ble Vivek Varma,J.
List is revised. None appears to press this writ petition even in the revised call.
Sri Shiv Shankar Prasad Gupta, learned counsel for the respondents, is present.
The writ petition is dismissed for non-prosecution. Interim order, if any, stands vacated.
No order as to costs.
Order Date :- 17.2.2020 SKT/-