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Calcutta High Court (Appellete Side)

An Application For Stay Being Can ... vs Weekend Departmental Stores Pvt. Ltd on 14 May, 2015

Author: Nishita Mhatre

Bench: Nishita Mhatre

                                                          1




14.05.15
Item No.16
Court No.17
K.Mitra

              F.M.A.T. No. 353 of 2015
              In the matter of: An application for stay being CAN No.4010 of 2015;
                                    And

              In the matter of: Weekend Departmental Stores Pvt. Ltd.

                               -Versus -
                              Dilip Maity & Ors.


              Mr. S.P.Roy Chowdhury
              Mr. Partha Pratim Roy
              Mr.Sarbananda Sanyal       ..   For the Appellant

              Mr.Bhagwat Chowdhury             ..   For the Respondent No.1

Mr. Bhagwat Chowdhury, the learned Advocate, has entered appearance on behalf of the Respondent No.1.

The Appellant to serve a copy of the application for stay, being CAN No.4010 of 2015, on the Respondent Nos. 2 to 5.

The matter is made returnable on 15th of June, 2015. Affidavit of service should be filed at the time of hearing. Supplementary Affidavit filed in court today be taken on record.

(Nishita Mhatre, J.) (Asha Arora, J.)