Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136B] [Entire Act] Madras Presidency - Subsection Section 136B(a) in Madras Estates Land Act, 1908 (a)on the ground that the work is so situated that any railway may appear liable to be injured from the escape or overflow of water therefrom; or
