Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of West Bengal - Subsection

Section 49(g) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(g)the terms and conditions of recognition of colleges as professional colleges or autonomous colleges;