Supreme Court - Daily Orders
Common Cause And Ors vs Union Of India And Ors. on 6 April, 2015
Bench: Madan B. Lokur, Kurian Joseph, A.K. Sikri
ITEM NO.301 COURT NO.9 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.NO. 13 ,35 & CRL.MP.NO. 387/2015 in Writ Petition(s)(Civil)
No(s). 463/2012
COMMON CAUSE & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(For directions and appln. u/s 195 read with 340 of CRPC and office
report)
Date : 06/04/2015 This application was called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Prashant Bhushan,Adv.
Mr. Pranav Sachdeva, Adv.
For Respondent(s) Mr. A. Sharan, Sr. Adv.
For CBI Mr. Amit Anand Tiwari,Adv.
Mr. Sanchit Guru, Adv.
Mr. Ashutosh Jha, Adv.
Mr. Abhinandan Banerjee, Adv.
Mr. Vikas Singh, Sr. Adv.
Ms. Deepika Kalia, Adv.
Mr. Kapish Seth, Adv.
Mr. Chandra Prakash, Adv.
UOI Mr. Guru Kishan Kumar, Adv.
Ms. Meenakshi Grover, Adv.
Mr. Ajay Sharma, Adv.
Mr. Gaurav Sharma, Adv.
Ms. Menaka Guruswamy, Adv.
Mr. Himanshu Agarwal, Adv.
Ms. Madhulika, Adv.
Mr. D. S. Mahra,Adv.
Mr. Ranjan Mukherjee, Adv.
Mr. S.C. Ghose, Adv.
Signature Not Verified
State of Jharkhand
Digitally signed by
Meenakshi Kohli
Date: 2015.04.07
Mr. Tapesh Kumar Singh, Adv.
06:35:23 IST
Reason: Mohd. Waquas, Adv.
Mr. T.K. Singh, Adv.
1
State of Rajasthan Mr. S.S. Shamshery, Adv.
Mr. Amit Sharma, Adv.
Mr. Sandeep Singh, Adv.
Ms. Ruchi Kohli, Adv.
State of Telangana Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
Ms. Kamini Jaiswal,Adv.
Mr. Mishra Saurabh,Adv.
Mr. D. Mahesh Babu,Adv.
Mrs. Kirti Renu Mishra,Adv.
Mr. Anip Sachthey,Adv.
Mr. Saakaar Sardana, Adv.
M/s. Khaitan & Co.
Mr. E. C. Agrawala,Adv.
Mr. Braj Kishore Mishra,Adv.
Ms. Aparna Jha,Adv.
Mr. Ramendra Mohan Patnaik,Adv.
Mr. E. C. Agrawala,Adv.
Mr. Dinesh Kumar Garg,Adv.
Mrs. Shally Bhasin,Adv.
Ms. Hemantika Wahi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these applications on 13.04.2015 at 2.00pm along with note dated 06.04.2015 filed by CBI in the Court.
(MEENAKSHI KOHLI) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER COURT MASTER
2