Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 731 in Criminal Courts - Rules and Orders

731. A board shall be affixed on the outside of each cell showing its cubic contents in cell floor space, and the maximum number of prisoners admissible according to the limit fixed by the District Magistrate, allowing not less than 500 cubic feet per prisoner.