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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4)(c) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(c)In every ship of 3000 tons or over, there shall, as far as practicable, be provided an adjoining sitting room or a day room in addition to the sleeping room for the Chief and Second Engineer. Officer and the Chief Navigating Officer.