Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(2) in First Statutes of the Rai University

(2)Minimum four members shall form a quorum for a meeting of Board of Management. The members may be present in person or through teleconferencing or video conferencing or any other form of distance participation.