Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(iv) in Orissa State Agricultural Marketing Board Regulations, 1991 (iv)Every meeting of the Board shall be presided over by the Chairman, or in his absence by a member elected from among the members present in the Meeting.
