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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in Punjab Self-Supporting Co-operative Societies Act, 2006

(2)A detailed report showing the purposes for which the surplus funds have been used under sub-section (I), shall be placed before the annual general meeting of the general body of a self-supporting co-operative society.