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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(ii)Un-Aided Non-Minority Professional Institution. - The seats to be allotted in each Un-aided Non-Minority Professional Institution under these Rules shall be: