Allahabad High Court
Madhu (Jethani) vs State Of U.P. And 2 Others on 10 December, 2019
Bench: Manoj Misra, Virendra Kumar Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. WRIT PETITION No. - 25227 of 2019 Petitioner :- Madhu (Jethani) Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ghan Shyam Singh Counsel for Respondent :- G.A. Hon'ble Manoj Misra,J.
Hon'ble Virendra Kumar Srivastava,J.
Learned counsel for the petitioner prays that this petition may be dismissed with liberty to file a fresh petition by enclosing the post mortem report of the deceased.
In view of the above, the petition is dismissed as withdrawn with liberty as prayed for.
Order Date :- 10.12.2019 Vandana