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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 26 in The Insecticides Rules, 1971

26. Qualifications of Insecticide Inspector.

- A person shall be eligible for appointment as an Insecticide Inspector under the Act only if he possesses the following qualifications, namely: -
(a)graduate in Agriculture, or graduate in Science with Chemistry as one of the subjects;
(b)adequate field experience.