Punjab-Haryana High Court
Sukhdeep Singh Bhangu And Others vs State Of Punjab And Another on 19 February, 2013
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 3571 of 2013
Date of Decision : 19.2.2013
Sukhdeep Singh Bhangu and others ..... Petitioner(s)
Versus
State of Punjab and another ..... Respondent(s)
CORAM: HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
Present:- Mr. Ramandeep Singh Pandher, Advocate, for the petitioner (s).
AUGUSTINE GEORGE MASIH, J. (ORAL)
Counsel for the petitioners prays for withdrawal of the writ petition with liberty to challenge the Memo No. 1/49/09-2E7/1067 dated 27.3.2012 also.
Dismissed as withdrawn with liberty aforesaid.
(AUGUSTINE GEORGE MASIH) JUDGE 19.2.2013 sjks