Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71E] [Entire Act] State of West Bengal - Subsection Section 71E(4) in The West Bengal Motor Vehicles Rules, 1989 (4)The register shall be produced for inspection of demand by any officer empowered by the Licensing Authority in this behalf.
