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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Uttarakhand - Subsection

Section 90(1)(n) in Uttarakhand Panchayati Raj Act, 2016

(n)has been convicted of an offence under the U.P. Removal of Social Disabilities Act, 1947 or the Protection of Civil Rights Act, 1955 (as applicable to the State of Uttarakhand);