Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 24] [Entire Act] Union of India - Subsection Section 24(3) in The Protection of Children from Sexual Offences Act, 2012 (3)The police officer making the investigation, shall, while examining the child, ensure that at no point of time the child come in the contact in any way with the accused.
