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State of Karnataka - Section

Section 102 in Karnataka Agricultural Produce Marketing Act 1966

102. Publication of the names of the elected members of the Board.

- The [Director of Agricultural Marketing] [Substituted by Act 35 of 1986 w.e.f.17.6.1986] shall publish in the prescribed manner the names of the members elected under clause (ii) of sub-section (1) of section 101.