Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 29 in Assam Opium Rules 29. Prescribed minimum stock to be maintained. - Every licensed vendor shall always maintain in his shop such minimum stock of excise opium as may be prescribed by the Deputy Commissioner, the Sub-divisional Officer or the Superintendent of Excise.
