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Chattisgarh High Court

K M C - S K A ( J V ) Construction Company Pvt. ... vs State Of Chhattisgarh on 5 January, 2016

                    HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                    Writ Petition (C) No. 2344 of 2015
       K M C - S K A ( J V ) Construction Company Pvt. Ltd. Versus State Of Chhattisgarh

   2

5/1/2016

Shri Aporva Tripathi, counsel for the Petitioner.

Shri JK. Gilda, Advocate General along with Shri UNS Deo, Government Advocate for the State.

At the request of Learned Counsel for the Petitioner, list after two weeks.



                   (Navin Sinha)                        (P. Sam Koshy)
                  CHIEF JUSTICE                             JUDGE




  Priya