Section 15(2)(a) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
(a)by prohibiting the entry therein, except in accordance with the conditions prescribed with the concurrence of the person, if any, in religious charge of the said monument or part thereof, of any person who is not entitled to enter the said monument, by the religious usages of the community by which the monument or part thereof is used, or