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Union of India - Section

Section 1366 in Admiralty Jurisdiction (India) Act, 1860

1366.

[13th August, 1860]An Act to extend certain Provisions for Admiralty Jurisdiction in the Colonies to Her Majesty's Territories in India.[Preamble reciting 12 & 13 Vict. C. 96, Section 5; and enacting words were repealed by 55 & 56 Vict., C. 19]