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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(4) in Assam State Acquisition of Zamindaries Act, 1951

(4)The manager shall be directly under the general supervision of the Deputy Commissioner and shall carry out any directions which may, by general or special order, be issued from time to time by the State Government.