Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 70 in Goa Prisons Rules, 2006

70. Prisoners having influence in district to be transferred to another district.

- The Superintendent shall require the Jailor concerned to submit to the Inspector General the nominal roll of any prisoner having influence in the district or who is a convicted jail official whose transfer to another district is expedient.