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Patna High Court - Orders

Kumari Kalpana Rani & Ors vs The State Of Bihar & Ors on 22 April, 2010

Author: Navin Sinha

Bench: Navin Sinha

IN THE HIGH COURT OF JUDICATURE AT PATNA
           LPA No.412 of 2003
           CHANDRA KANT & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.408 of 2003
           SARWAN KUMAR & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.413 of 2003
            AJAY KUMAR & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.417 of 2003
     AKHILESHWAR KUMAR CHAUBEY &ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.420 of 2003
      DHARAM RAJ PRASAD PAL & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.439 of 2003
     ZILA PRATHMIK SHIKSHAK SANGH,B
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.444 of 2003
     SIKSHAK CHETNA MANCH,EAST CHAM
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.453 of 2003
     BIHAR ARAJPATRIT PRARAMBHIK SH
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.454 of 2003
        VIJAY KUMAR PRASAD & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.457 of 2003
           NARESH KUMAR & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.459 of 2003
     PRATHMIK ADHYAPAK SANGH,VAISHA
                 Versus
        THE STATE OF BIHAR & ORS
                  with
          LPA No.462 of 2003
         VIKASH PD.YADAV & ORS
                 Versus
        THE STATE OF BIHAR & ORS
                  with
                                  2




     LPA No.463 of 2003
  RAKESH KUMAR MISHRA & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.465 of 2003
      SURENDRA RAI & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.468 of 2003
     MD.BELAL AHMAD & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.469 of 2003
        RAMAKANT YADAV
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.471 of 2003
BIHAR STATE PRI.TEACHERS ASSO.
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.472 of 2003
   BINOD KUMAR SINGH & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.473 of 2003
MILLENIUM PRATHMIK SHIKSHAK SA
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.474 of 2003
      DINESH KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.481 of 2003
      ACHAL PUTRA & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.494 of 2003
      MUKESH KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.495 of 2003
   AJAY KUMAR MALLIK & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.498 of 2003
   SACHIDANAND KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.503 of 2003
                                  3




      LALAN KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.506 of 2003
BIHAR RAJYA PRATHMIK SIKSHAK S
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.507 of 2003
   RAM PRAKASH SINGH & ANR
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.509 of 2003
      MANOJ KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.520 of 2003
       AJAY KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.522 of 2003
   VIVEKA NAND MANDAL & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.523 of 2003
     RAMJEE PARWAT & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.524 of 2003
      PRAMOD KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.525 of 2003
     ASHUTOSH KUMAR & ANR
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.527 of 2003
     GANESH MANDAL & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.534 of 2003
         PARAS KUMAR
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.547 of 2003
       AJAY KUMAR & ANR
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.548 of 2003
      BHAGWAN RAI & ORS
                               4




           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.550 of 2003
JAGDIPAN PRASAD SINGH & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.552 of 2003
  RAJ KISHORE PRASAD & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.554 of 2003
 DAYA SHANKAR PRASAD & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.556 of 2003
 JAY SHANKAR BHASKAR & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.557 of 2003
   BINAY KUMAR RAI & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.558 of 2003
PRAVEEN KUMAR BHARATI & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.569 of 2003
 KRISHNA NANDAN SINGH & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.570 of 2003
        VINAY KUMAR
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.571 of 2003
   CHANDRAMA PRASAD & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.585 of 2003
  DEVESH DUTT MISHRA & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.588 of 2003
  SUDHIR KUMAR SINHA & ORS
           Versus
  THE STATE OF BIHAR & ORS
            with
    LPA No.590 of 2003
 UPENDRA KUMAR SINGH & ORS
           Versus
                             5




 THE STATE OF BIHAR & ORS
           with
   LPA No.591 of 2003
MD. ABDULLAH ANSARI & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.592 of 2003
  DURGA NAND SINGH & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.593 of 2003
    ASHOK KUMAR & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.594 of 2003
  HARI LAL PASWAN & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.595 of 2003
    KUMAR ARVIND & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.597 of 2003
   NAGENDRA KUMAR & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.600 of 2003
    DINESH KUMAR SINGH
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.602 of 2003
    PRAMOD KUMAR & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.603 of 2003
    MANOJ KUMAR SINGH
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.604 of 2003
       USHA KUMARI
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.605 of 2003
  ARVIND KUMAR DAS & ORS
          Versus
 THE STATE OF BIHAR & ORS
           with
   LPA No.611 of 2003
 LAL BAHADUR YADAV & ANR
          Versus
 THE STATE OF BIHAR & ORS
                                  6




             with
     LPA No.616 of 2003
   ASHOK KUMAR SINHA & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.617 of 2003
PRAGATISHEEL SHIKSHAK SANGH &O
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.619 of 2003
 SATISH CHANDRA PRASAD & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.620 of 2003
   SANJAY KUMAR GUPTA & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.621 of 2003
     SANDEEP KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.623 of 2003
     YOGENDRA SINGH & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.624 of 2003
     NAGENDRA SINGH & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.629 of 2003
    RAJA RAM MANJHI & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.630 of 2003
     DURGA NAND JHA & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.631 of 2003
       AJIT KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.635 of 2003
     SHAMBHU PRASAD & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.640 of 2003
       EKRAM ALI & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
                                  7




     LPA No.641 of 2003
 MD.SALAHAUDDIN ANSARI & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.642 of 2003
      PRAVIN KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.646 of 2003
CHANDRA MOHAN PRASAD VERMA &OR
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.647 of 2003
BIRENDRA KUMAR CHATURVEDY &ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.651 of 2003
   SAHABUDDIN ANSARI & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.652 of 2003
  BINOD BIHARI MANDAL & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.653 of 2003
      SONFI SINGH & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.670 of 2003
       SHAILENDRA KUMAR
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.680 of 2003
     RAVINDRA KUMAR & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.686 of 2003
      MANOJ KUMAR YADAV
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.692 of 2003
  KUMARI KALPANA RANI & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.721 of 2003
    ARUN KUMAR VERMA & ORS
            Versus
   THE STATE OF BIHAR & ORS
             with
     LPA No.1215 of 2003
                                                                                     8




                                    VIKARMA RAM @ VIKRAM RAM & ORS
                                                Versus
                                       THE STATE OF BIHAR & ORS
                                             -----------


6.   22.04.2010

In this batch of appeals one of us (Dinesh Kumar Singh, J.) was instructed on behalf of the appellants in LPA No. 417 of 2003.

Let these matters go out of the present Bench to be placed before a Bench of which Hon' ble Dinesh Kumar Singh, J. is not a member.

Since all the appeals are of the year 2003 at the request of the Counsel for the appellants the matter may be placed before the Hon' ble the Chief Justice for his Lordship's consideration for appropriate orders.

(Navin Sinha,J.) (Dinesh Kumar Singh,J.) Snkumar/-