Patna High Court - Orders
Kumari Kalpana Rani & Ors vs The State Of Bihar & Ors on 22 April, 2010
Author: Navin Sinha
Bench: Navin Sinha
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.412 of 2003
CHANDRA KANT & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.408 of 2003
SARWAN KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.413 of 2003
AJAY KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.417 of 2003
AKHILESHWAR KUMAR CHAUBEY &ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.420 of 2003
DHARAM RAJ PRASAD PAL & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.439 of 2003
ZILA PRATHMIK SHIKSHAK SANGH,B
Versus
THE STATE OF BIHAR & ORS
with
LPA No.444 of 2003
SIKSHAK CHETNA MANCH,EAST CHAM
Versus
THE STATE OF BIHAR & ORS
with
LPA No.453 of 2003
BIHAR ARAJPATRIT PRARAMBHIK SH
Versus
THE STATE OF BIHAR & ORS
with
LPA No.454 of 2003
VIJAY KUMAR PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.457 of 2003
NARESH KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.459 of 2003
PRATHMIK ADHYAPAK SANGH,VAISHA
Versus
THE STATE OF BIHAR & ORS
with
LPA No.462 of 2003
VIKASH PD.YADAV & ORS
Versus
THE STATE OF BIHAR & ORS
with
2
LPA No.463 of 2003
RAKESH KUMAR MISHRA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.465 of 2003
SURENDRA RAI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.468 of 2003
MD.BELAL AHMAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.469 of 2003
RAMAKANT YADAV
Versus
THE STATE OF BIHAR & ORS
with
LPA No.471 of 2003
BIHAR STATE PRI.TEACHERS ASSO.
Versus
THE STATE OF BIHAR & ORS
with
LPA No.472 of 2003
BINOD KUMAR SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.473 of 2003
MILLENIUM PRATHMIK SHIKSHAK SA
Versus
THE STATE OF BIHAR & ORS
with
LPA No.474 of 2003
DINESH KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.481 of 2003
ACHAL PUTRA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.494 of 2003
MUKESH KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.495 of 2003
AJAY KUMAR MALLIK & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.498 of 2003
SACHIDANAND KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.503 of 2003
3
LALAN KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.506 of 2003
BIHAR RAJYA PRATHMIK SIKSHAK S
Versus
THE STATE OF BIHAR & ORS
with
LPA No.507 of 2003
RAM PRAKASH SINGH & ANR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.509 of 2003
MANOJ KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.520 of 2003
AJAY KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.522 of 2003
VIVEKA NAND MANDAL & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.523 of 2003
RAMJEE PARWAT & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.524 of 2003
PRAMOD KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.525 of 2003
ASHUTOSH KUMAR & ANR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.527 of 2003
GANESH MANDAL & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.534 of 2003
PARAS KUMAR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.547 of 2003
AJAY KUMAR & ANR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.548 of 2003
BHAGWAN RAI & ORS
4
Versus
THE STATE OF BIHAR & ORS
with
LPA No.550 of 2003
JAGDIPAN PRASAD SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.552 of 2003
RAJ KISHORE PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.554 of 2003
DAYA SHANKAR PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.556 of 2003
JAY SHANKAR BHASKAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.557 of 2003
BINAY KUMAR RAI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.558 of 2003
PRAVEEN KUMAR BHARATI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.569 of 2003
KRISHNA NANDAN SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.570 of 2003
VINAY KUMAR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.571 of 2003
CHANDRAMA PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.585 of 2003
DEVESH DUTT MISHRA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.588 of 2003
SUDHIR KUMAR SINHA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.590 of 2003
UPENDRA KUMAR SINGH & ORS
Versus
5
THE STATE OF BIHAR & ORS
with
LPA No.591 of 2003
MD. ABDULLAH ANSARI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.592 of 2003
DURGA NAND SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.593 of 2003
ASHOK KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.594 of 2003
HARI LAL PASWAN & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.595 of 2003
KUMAR ARVIND & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.597 of 2003
NAGENDRA KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.600 of 2003
DINESH KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
LPA No.602 of 2003
PRAMOD KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.603 of 2003
MANOJ KUMAR SINGH
Versus
THE STATE OF BIHAR & ORS
with
LPA No.604 of 2003
USHA KUMARI
Versus
THE STATE OF BIHAR & ORS
with
LPA No.605 of 2003
ARVIND KUMAR DAS & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.611 of 2003
LAL BAHADUR YADAV & ANR
Versus
THE STATE OF BIHAR & ORS
6
with
LPA No.616 of 2003
ASHOK KUMAR SINHA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.617 of 2003
PRAGATISHEEL SHIKSHAK SANGH &O
Versus
THE STATE OF BIHAR & ORS
with
LPA No.619 of 2003
SATISH CHANDRA PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.620 of 2003
SANJAY KUMAR GUPTA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.621 of 2003
SANDEEP KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.623 of 2003
YOGENDRA SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.624 of 2003
NAGENDRA SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.629 of 2003
RAJA RAM MANJHI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.630 of 2003
DURGA NAND JHA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.631 of 2003
AJIT KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.635 of 2003
SHAMBHU PRASAD & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.640 of 2003
EKRAM ALI & ORS
Versus
THE STATE OF BIHAR & ORS
with
7
LPA No.641 of 2003
MD.SALAHAUDDIN ANSARI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.642 of 2003
PRAVIN KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.646 of 2003
CHANDRA MOHAN PRASAD VERMA &OR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.647 of 2003
BIRENDRA KUMAR CHATURVEDY &ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.651 of 2003
SAHABUDDIN ANSARI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.652 of 2003
BINOD BIHARI MANDAL & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.653 of 2003
SONFI SINGH & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.670 of 2003
SHAILENDRA KUMAR
Versus
THE STATE OF BIHAR & ORS
with
LPA No.680 of 2003
RAVINDRA KUMAR & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.686 of 2003
MANOJ KUMAR YADAV
Versus
THE STATE OF BIHAR & ORS
with
LPA No.692 of 2003
KUMARI KALPANA RANI & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.721 of 2003
ARUN KUMAR VERMA & ORS
Versus
THE STATE OF BIHAR & ORS
with
LPA No.1215 of 2003
8
VIKARMA RAM @ VIKRAM RAM & ORS
Versus
THE STATE OF BIHAR & ORS
-----------
6. 22.04.2010In this batch of appeals one of us (Dinesh Kumar Singh, J.) was instructed on behalf of the appellants in LPA No. 417 of 2003.
Let these matters go out of the present Bench to be placed before a Bench of which Hon' ble Dinesh Kumar Singh, J. is not a member.
Since all the appeals are of the year 2003 at the request of the Counsel for the appellants the matter may be placed before the Hon' ble the Chief Justice for his Lordship's consideration for appropriate orders.
(Navin Sinha,J.) (Dinesh Kumar Singh,J.) Snkumar/-