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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(6) in Fees Payable For The Services Of Electrical Inspectors Or Any Officer Appointed To Assist The Electrical Inspectors

(6)Fee in case of disputes referred to the Electrical Inspector shall be levied and collected from the persons mentioned in Scale `P' of this Schedule.