Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] Bombay Presidency - Section Section 30 in Bombay Civil Courts Act, 1869 30. and 31. First Subordinate Judges, pending proceedings.- [Repealed by the Repealing Act, 1876 (XII of 1876).]
