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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Sikkim - Subsection

Section 66(1)(c) in Sikkim Panchayat Act, 1993

(c)he incurs any of he disqualification specified in section 16 except clauses (e) and (f) after his election as a member of the Zilla Panchayat; or