Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Assam - Section Section 5 in The Assam Agricultural Income-Tax Act, 1939 5. Application of the Act. - Save as hereinafter provided, this Act shall apply to all agricultural income derived from the land situated in the State of Assam
