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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Fertilizer (Control) Order, 1985

(2)The price per unit of the non - standard fertilizer shall be fixed by the registering authority after satisfying itself that the sample taken is a representative one, and after considering the nutrient contents in the sample determined on the basis of a chemical analysis of the non - standard fertilizer.