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State of Rajasthan - Section

Section 62 in Rajasthan Highways Act, 1995

62. Powers and duties of Police.

- Every Police Officer shall forthwith furnish information to the nearest Highway Authority or the nearest Officer subordinate to the Highway Authority for any offence coming to his knowledge which has been committed against this Act or any rule made under this Act, and shall be bound to assist the Highway Authority and its officers and servant in the exercise of their lawful authority.