Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(2)(i) in The Income Tax Act, 2025

(i)be set off against the income, if any, of the specified activity carried on by him for such tax year; and